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[Cites 0, Cited by 0] [Section 493] [Entire Act]

State of Haryana - Subsection

Section 493(f) in Punjab Jail Manual

(f)The jewellery, trinkets, securities and other valuables (if any) of every prisoner shall be placed in a separate packet and the prisoner's register number, name and the date of sentence shall be endorsed thereon. Every such packet shall be kept in the jail cash chest.