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[Cites 0, Cited by 0] [Section 44(1)] [Section 44] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 44(1)(c) in Arunachal Pradesh Panchayat Raj Act, 1997

(c)loans, if any, granted by the State Government or the Central Government or institutions with prior approval of the State Government;