Kerala High Court
N. Sasikumaran Thampi vs State Of Kerala on 26 May, 2025
Author: V.G.Arun
Bench: V.G.Arun
2025:KER:36368
Crl.MC No.1919/2024 and Connected Cases
1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE V.G.ARUN
MONDAY, THE 26TH DAY OF MAY 2025 / 5TH JYAISHTA, 1947
CRL.MC NO. 1919 OF 2024
CRIME NO.1368/2022 OF CANTONMENT POLICE STATION,
THIRUVANANTHAPURAM
AGAINST THE ORDER/JUDGMENT DATED IN CC NO.568 OF 2023 OF
JUDICIAL MAGISTRATE OF FIRST CLASS -III,THIRUVANANTHAPURAM
PETITIONER/S:
N. SASIKUMARAN THAMPI,
AGED 58 YEARS
S/O. NALLA THAMPI, TC 4/602, SARATH, SREEVILAS LANE-
P (1), KOWDIAR PO, THIRUVANANTHAPURAM, PIN - 695003
BY ADVS.
V.JOHN SEBASTIAN RALPH
VISHNU CHANDRAN
RALPH RETI JOHN
APPU BABU
GIRIDHAR KRISHNA KUMAR
VISHNUMAYA M.B.
GEETHU T.A.
APOORVA RAMKUMAR
RESPONDENT/S:
1 STATE OF KERALA,
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
2025:KER:36368
Crl.MC No.1919/2024 and Connected Cases
2
2 JITHEESH B SHIVAN,
AGED 25 YEARS
S/O. C P SHIVAKUMAR, GOURI BHAVAN,
NEAR GOVT. ITI, MANVILA, KULATHUR P O,
ATTIPRA WARD, ATTIPRA VILLAGE,
THIRUVANANTHAPURAM, PIN - 695011
BY ADVS.
SRI. M.C. ASHI, PP
SHRI.P.NARAYANAN, SPL. G.P. TO DGP AND ADDL. P.P.
THIS CRIMINAL MISC. CASE HAVING COME UP FOR ADMISSION ON
26.05.2025, ALONG WITH CRL.MC.306/2024, 1931/2024 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
2025:KER:36368
Crl.MC No.1919/2024 and Connected Cases
3
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE V.G.ARUN
MONDAY, THE 26TH DAY OF MAY 2025 / 5TH JYAISHTA, 1947
CRL.MC NO. 306 OF 2024
CRIME NO.947/2022 OF KODUMON POLICE STATION, PATHANAMTHITTA
AGAINST THE ORDER/JUDGMENT IN CC NO.1055 OF 2023 OF
JUDICIAL MAGISTRATE OF FIRST CLASS , ADOOR
PETITIONER/S:
N. SASIKUMARAN THAMPI,
AGED 58 YEARS
S/O. NALLA THAMPI, RESIDING AT TC 4/602,
SARATH, SREEVILAS LANE- P(1), KOWDIAR PO,
THIRUVANANTHAPURAM, PIN - 695003
BY ADVS.
V.JOHN SEBASTIAN RALPH
VISHNU CHANDRAN
RALPH RETI JOHN
GIRIDHAR KRISHNA KUMAR
VISHNUMAYA M.B.
GEETHU T.A.
APOORVA RAMKUMAR
K.C. RAJAGOPAL
RESPONDENT/S:
1 STATE OF KERALA,
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
2025:KER:36368
Crl.MC No.1919/2024 and Connected Cases
4
2 RAVI V.,
AGED 67 YEARS
S/O. VELUMBAN, AKHIL NIVAS, VALLUVAYAL,
KODUMON P.O., KODUMON VILLAGE,
PATHANAMTHITTA, PIN - 691555
3 AKHIL R.,
AGED 26 YEARS
S/O. RAVI. V, AKHIL NIVAS, VALLUVAYAL,
KODUMON PO, KODUMON VILLAGE,
PATHANAMTHITTA, PIN - 691555
BY SRI. M.P. PRASANTH, PP.
THIS CRIMINAL MISC. CASE HAVING COME UP FOR ADMISSION ON
26.05.2025, ALONG WITH CRL.MC.1919/2024 AND CONNECTED CASES, THE
COURT ON THE SAME DAY PASSED THE FOLLOWING:
2025:KER:36368
Crl.MC No.1919/2024 and Connected Cases
5
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE V.G.ARUN
MONDAY, THE 26TH DAY OF MAY 2025 / 5TH JYAISHTA, 1947
CRL.MC NO. 1931 OF 2024
CRIME NO.1365/2022 OF CANTONMENT POLICE STATION,
THIRUVANANTHAPURAM
AGAINST THE ORDER/JUDGMENT IN CC NO.633 OF 2023 OF
JUDICIAL MAGISTRATE OF FIRST CLASS -III,THIRUVANANTHAPURAM
PETITIONER/S:
N. SASIKUMARAN THAMPI,
AGED 58 YEARS
S/O. NALLA THAMPI, RESIDING AT TC 4/602,
SARATH, SREEVILAS LANE- P(1), KOWDIAR PO,
THIRUVANANTHAPURAM, PIN - 695003
BY ADVS.
V.JOHN SEBASTIAN RALPH
VISHNU CHANDRAN
RALPH RETI JOHN
APPU BABU
GIRIDHAR KRISHNA KUMAR
VISHNUMAYA M.B.
GEETHU T.A.
APOORVA RAMKUMAR
RESPONDENT/S:
1 STATE OF KERALA,
REPRESENTED BY PUBLIC PROSECUTOR,
2025:KER:36368
Crl.MC No.1919/2024 and Connected Cases
6
HIGH COURT OF KERALA, PIN - 682031
2 ANU M.S.,
AGED 28 YEARS
S/O. MUTHAYYAN, PARAYAN VILA PUTHEN VEEDU,
NEAR COOPERATIVE SOCIETY, PONVILA,
PONVILA WARD, NEYYATINKARA TALUK,
CHENKAL VILLAGE, THIRUVANANTHAPURAM,
PIN - 695132
BY SRI. M.C. ASHI, PP
THIS CRIMINAL MISC. CASE HAVING COME UP FOR ADMISSION ON
26.05.2025, ALONG WITH CRL.MC.1919/2024 AND CONNECTED CASES, THE
COURT ON THE SAME DAY PASSED THE FOLLOWING:
2025:KER:36368
Crl.MC No.1919/2024 and Connected Cases
7
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE V.G.ARUN
MONDAY, THE 26TH DAY OF MAY 2025 / 5TH JYAISHTA, 1947
CRL.MC NO. 2026 OF 2024
CRIME NO.1347/2022 OF CANTONMENT POLICE STATION,
THIRUVANANTHAPURAM
AGAINST THE ORDER/JUDGMENT DATED IN CC NO.569 OF 2023 OF
JUDICIAL MAGISTRATE OF FIRST CLASS -III,THIRUVANANTHAPURAM
PETITIONER/S:
N. SASIKUMARAN THAMPI,
AGED 58 YEARS
S/O. NALLA THAMPI, RESIDING AT TC 4/602, SARATH,
SREEVILAS LANE- P (1), KOWDIAR PO,
THIRUVANANTHAPURAM, PIN - 695003
BY ADVS.
V.JOHN SEBASTIAN RALPH
VISHNU CHANDRAN
RALPH RETI JOHN
APPU BABU
GIRIDHAR KRISHNA KUMAR
VISHNUMAYA M.B.
GEETHU T.A.
APOORVA RAMKUMAR
RESPONDENT/S:
1 STATE OF KERALA,
REPRESENTED BY PUBLIC PROSECUTOR,
2025:KER:36368
Crl.MC No.1919/2024 and Connected Cases
8
HIGH COURT OF KERALA, PIN - 682031
2 AKHIL,
AGED 24 YEARS
S/O VIJAYA KUMAR, USHAS, JALAJA NAGAR,
MUTHUKKUZHY, VALLAMKODE WARD, KALLIYOOR VILLAGE,
THIRUVANANTHAPURAM RURAL, KERALA, INDIA,
PIN - 695042
BY SRI. M.P. PRASANTH, PP.
THIS CRIMINAL MISC. CASE HAVING COME UP FOR ADMISSION ON
26.05.2025, ALONG WITH CRL.MC.1919/2024 AND CONNECTED CASES, THE
COURT ON THE SAME DAY PASSED THE FOLLOWING:
2025:KER:36368
Crl.MC No.1919/2024 and Connected Cases
9
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE V.G.ARUN
MONDAY, THE 26TH DAY OF MAY 2025 / 5TH JYAISHTA, 1947
CRL.MC NO. 2258 OF 2024
CRIME NO.1355/2022 OF CANTONMENT POLICE STATION,
THIRUVANANTHAPURAM
AGAINST THE ORDER/JUDGMENT DATED IN CC NO.847 OF 2023 OF
JUDICIAL MAGISTRATE OF FIRST CLASS -III,THIRUVANANTHAPURAM
PETITIONER/S:
N.SASIKUMARAN THAMPI,
AGED 58 YEARS
S/O. NALLA THAMPI, RESIDING AT TC 4/602, SARATH,
SREEVILAS LANE- P (1),KOWDIAR PO, THIRUVANANTHAPURAM,
PIN - 695003
BY ADVS.
V.JOHN SEBASTIAN RALPH
VISHNU CHANDRAN
RALPH RETI JOHN
APPU BABU
GIRIDHAR KRISHNA KUMAR
VISHNUMAYA M.B.
GEETHU T.A.
APOORVA RAMKUMAR
RESPONDENT/S:
1 STATE OF KERALA,
REPRESENTED BY PUBLIC PROSECUTOR,
2025:KER:36368
Crl.MC No.1919/2024 and Connected Cases
10
HIGH COURT OF KERALA AT ERNAKULAM,
PIN - 682031
2 SHAMEEN,
AGED 26 YEARS
S/O NASEER, AS APARTMENT, PONNUMANGALAM WARD,
NENMOM VILLAGE, THIRUVANANTHAPURAM RURAL,
KERALA, INDIA, PIN - 695020
BY SRI. M.P. PRASANTH, PP.
THIS CRIMINAL MISC. CASE HAVING COME UP FOR ADMISSION ON
26.05.2025, ALONG WITH CRL.MC.1919/2024 AND CONNECTED CASES, THE
COURT ON THE SAME DAY PASSED THE FOLLOWING:
2025:KER:36368
Crl.MC No.1919/2024 and Connected Cases
11
ORDER
Learned counsel for the petitioner seeks permission to withdraw these Crl.M.Cs with liberty to move discharge petition before the trial court.
The Crl.M.Cs are accordingly dismissed, with the liberty sought.
Sd/-
V.G.ARUN JUDGE SPV 2025:KER:36368 Crl.MC No.1919/2024 and Connected Cases 12 APPENDIX OF CRL.MC 306/2024 PETITIONER ANNEXURES ANNEXURE 1 CERTIFIED COPY OF THE FINAL REPORT DATED 20.08.2023 IN CC 1055/2023 ON THE FILES OF THE HON'BLE JUDICIAL FIRST-CLASS MAGISTRATE COURT - I, ADOOR ANNEXURE 2 TRUE COPY OF THE REPORT AND COMPLAINT DATED 01.08.2022 WITH ENDORSEMENT OF MANAGING DIRECTOR, TTPL ANNEXURE 3 TRUE HANDWRITTEN COPY OF THE COMPLAINT GIVEN TO THE CI OF POLICE, CANTONMENT POLICE STATION DATED 02.08.2022 ANNEXURE 4 TRUE COPY OF THE FIR DATED 06.10.2022 IN CRIME NO. 1047/2022 OF CANTONMENT POLICE STATION 2025:KER:36368 Crl.MC No.1919/2024 and Connected Cases 13 APPENDIX OF CRL.MC 1931/2024 PETITIONER ANNEXURES ANNEXURE 1 CERTIFIED COPY OF THE FINAL REPORT DATED 14.05.2023 IN CC 633/2023 ON THE FILES OF THE HON'BLE JUDICIAL FIRST-CLASS MAGISTRATE COURT - III, THIRUVANANTHAPURAM ANNEXURE 2 TRUE COPY OF THE REPORT DATED 01.08.2022 WITH ENDORSEMENT OF MD ANNEXURE 3 TRUE HANDWRITTEN COPY OF THE COMPLAINT DATED 02.08.2022 GIVEN BY THE PETITIONER TO THE CI OF POLICE, CANTONMENT POLICE STATION ANNEXURE 4 TRUE COPY OF THE FIR IN CRIME NO. 1047/2022 DATED 06.10.2022 2025:KER:36368 Crl.MC No.1919/2024 and Connected Cases 14 APPENDIX OF CRL.MC 2026/2024 PETITIONER ANNEXURES ANNEXURE 1 THE CERTIFIED COPY OF THE FINAL REPORT DATED 18.05.2023 IN CC 569/2023 ON THE FILES OF THE HON'BLE JUDICIAL FIRST-CLASS MAGISTRATE COURT - III, THIRUVANATHAPURAM ANNEXURE 2 A TRUE HANDWRITTEN COPY OF THE COMPLAINT DATED 02.08.2022 GIVEN TO THE CI OF POLICE IS ATTACHED AS ANNEXURE 2.
ANNEXURE 3 THE TRUE COPY OF THE REPORT AND COMPLAINT DATED 01.08.2022 WITH ENDORSEMENT OF MD.
2025:KER:36368 Crl.MC No.1919/2024 and Connected Cases 15 APPENDIX OF CRL.MC 2258/2024 PETITIONER ANNEXURES ANNEXURE 1 THE CERTIFIED COPY OF THE FINAL REPORT DATED 26.06.2023 IN C.C. NO.847/2023 ON THE FILES OF THE HON'BLE JUDICIAL FIRST-CLASS MAGISTRATE COURT - III, THIRUVANANTHAPURAM.
ANNEXURE 2 A TRUE HANDWRITTEN COPY OF THE COMPLAINT GIVEN TO THE CI OF POLICE DATED 02.08.2022.
ANNEXURE 3 THE TRUE COPY OF THE REPORT AND COMPLAINT WITH ENDORSEMENT OF MD DATED 01.08.2022.
2025:KER:36368 Crl.MC No.1919/2024 and Connected Cases 16 APPENDIX OF CRL.MC 1919/2024 PETITIONER ANNEXURES ANNEXURE 1 CERTIFIED COPY OF THE FINAL REPORT DATED 18.05.2023 IN CC 568/2023 ON THE FILES OF THE HON'BLE JUDICIAL FIRST-CLASS MAGISTRATE COURT - III, THIRUVANATHAPURAM ANNEXURE 2 TRUE COPY OF THE REPORT DATED 01.08.2022 WITH ENDORSEMENT OF MD ANNEXURE 3 TRUE HANDWRITTEN COPY OF THE COMPLAINT DATED 02.08.2022 GIVEN BY THE PETITIONER TO THE CI OF POLICE, CANTONMENT POLICE STATION ANNEXURE 4 TRUE COPY OF THE FIR IN CRIME NO. 1047/2022 DATED 06.10.2022