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Supreme Court - Daily Orders

Kaiyomerz C. Palia vs Cyrus S. Khambata on 4 October, 2024

     ITEM NO.28                           REGISTRAR COURT                SECTION XVII-A

                                     S U P R E M E C O U R T O F           I N D I A
                                             RECORD OF PROCEEDINGS

                                      BEFORE THE REGISTRAR MS. SUJATA SINGH

     CIVIL APPEAL Diary No(s). 25934/2023

     KAIYOMERZ C. PALIA & ORS.                                                  Petitioner(s)

                                                          VERSUS

     CYRUS S. KHAMBATA                                                          Respondent(s)


     Date : 04-10-2024 This petition was called on for hearing today.



     For Petitioner(s)

                                          Mr. Somiran Sharma, AOR


     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Despite due service on the sole respondent, there is no appearance.

Hence, process the matter for listing before the Hon’ble Court, as per rules.

SUJATA SINGH Registrar pm Signature Not Verified Digitally signed by PRIYANKA MALIK Date: 2024.10.04 17:30:46 IST Reason: