Supreme Court - Daily Orders
Kaiyomerz C. Palia vs Cyrus S. Khambata on 4 October, 2024
ITEM NO.28 REGISTRAR COURT SECTION XVII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MS. SUJATA SINGH
CIVIL APPEAL Diary No(s). 25934/2023
KAIYOMERZ C. PALIA & ORS. Petitioner(s)
VERSUS
CYRUS S. KHAMBATA Respondent(s)
Date : 04-10-2024 This petition was called on for hearing today.
For Petitioner(s)
Mr. Somiran Sharma, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Despite due service on the sole respondent, there is no appearance.
Hence, process the matter for listing before the Hon’ble Court, as per rules.
SUJATA SINGH Registrar pm Signature Not Verified Digitally signed by PRIYANKA MALIK Date: 2024.10.04 17:30:46 IST Reason: