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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Bihar - Subsection

Section 11(1) in Bihar Minor Mineral Concession Rules, 1972

(1)An application for the grant of mining lease shall be disposed of within [120] [90 days have been replaced by 120 days vide by S. O. 305 dated 26.3.1985.] days from the date of its receipt.