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[Cites 0, Cited by 0] [Section 16(1)] [Section 16] [Entire Act]

NCT Delhi - Subsection

Section 16(1)(c) in The Delhi Agricultural Produce Marketing (Regulation) General Rules, 2000

(c)if the holder of the licence in combination with other holders of licence commits any act or refrains from carrying out his normal business in the market with the intention of willfully obstructing, suspending or stopping the marketing of agricultural produce in the market yard and/or area ;