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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of West Bengal - Subsection

Section 18(1) in The West Bengal University of Health Sciences Act, 2002

(1)The General Council shall consist of the following members:-
(a)the Chancellor;
(b)the Vice-Chancellor;
(c)three Pro-Vice-Chancellor;
(d)the Secretary, Health and Family Welfare Department, Government of West Bengal;
(e)the Secretary, Higher Education Department, Government of West Bengal;
(f)the Secretary, Finance Department, Government of West Bengal;
(g)six members, one each as nominated, by the State Government, to the Medical Council of India, the Denial Council of India, the Indian Nursing Council, the Pharmacy Council of India, the Central Council of Indian Medicine, and the Central Council of Homoeopathy;
(h)the Director of Health Services, West Bengal;
(i)the Director of Medical Education, West Bengal;
(j)the Chairman, West Bengal Human Rights Commission;
(k)two distinguished Doctors nominated by the Indian Medical Association, West Bengal Branch;
(l)two distinguished educationists nominated by the Vice-Chancellor;
(m)a person nominated by the University Grants Commission from amongst the members of the University Grants Commission;
(n)an eminent scholar nominated by the Government of West Bengal;
(o)three numbers elected by the Members of the West Bengal Legislative Assembly from amongst themselves in the manner as may be prescribed.