Section 28(2) in Brentford Electric (India) Limited (Acquisition And Transfer Of Undertakings) Act, 1987
(2)No suit or other legal proceeding shall lie against the Central Government or any officer of that Government of Andrew Yule or other person authorised by that Government or Andrew Yule for any damage caused or likely to be caused by anything which is in good faith done or intended to be done under this Act.
