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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Chattisgarh - Subsection

Section 15(i) in High Court of Chhattisgarh Rules, 2005

(i)To look after the library, binding section, purchase of law gooks, periodical journals and correspondence of various Sections including purchase to binding materials up to Rs. 2,000/-.