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[Cites 0, Cited by 0] [Section 274(2)] [Section 274] [Entire Act]

State of Maharashtra - Subsection

Section 274(2)(xxxiii) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961

(xxxiii)under sub-section (2) of section 186, determining the standard by which the progress of development activities of individual Parishads should be assessed and compared with those of others and the extent and amount of grants to be given;