Delhi High Court - Orders
Deepak Agarwal vs Union Of India & Ors on 3 November, 2020
Author: Navin Chawla
Bench: Navin Chawla
$~24
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 8588/2020
DEEPAK AGARWAL ..... Petitioner
Through: Mr.Sanjoy Ghose, Adv.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr.T.P.Singh, Sr.Central Govt.
Counsel for UOI/R-1
CORAM:
HON'BLE MR. JUSTICE NAVIN CHAWLA
ORDER
% 03.11.2020 The hearing has been held through video conferencing. CM No.27685/2020 (Exemption) Allowed subject to all just exceptions. W.P.(C) 8588/2020 List this petition on 18th November, 2020 alongwith W.P.(C) No.6595/2020 titled Saurabh Sharma v. Sub-Divisional Magistrate (East) & Ors.
NAVIN CHAWLA, J.
NOVEMBER 3, 2020 mamta Signature Not Verified Digitally Signed By:SHALOO BATRA Signing Date:04.11.2020 14:58