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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(2) in The Merchant shipping (Radio Direction Finders) Rules, 1968.

(2)The radio direction-finder aerial system referred to in the First Schedule shall be such that after undergoing the mould growth tests required by the Second Schedule no mould growth will be present on it.