Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(5) in Gujarat Primary Education Act, 1947

(5)"To attend an approved school" means to be present for instruction at such school on such day and at such time and for such period on each day as may be required under the regulations framed by the school board;