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Union of India - Section

Section 1 in The Visakhapatnam Port Employees (Conduct) Amendment Regulations, 2010

1. Short Title and Commencement.

(a)These Regulations may be called the Visakhapatnam Port Employees (Conduct) Amendment Regulations 2010.
(b)They shall come into force with effect from the date of publication in the Official Gazette of India.