Section 19(1)(b) in Life Insurance Corporation of India Class III and Class IV Employees (Revision of Terms and Conditions of Service) Rules, 1985

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Section 19(1)(b) in Life Insurance Corporation of India Class III and Class IV Employees (Revision of Terms and Conditions of Service) Rules, 1985

(b)a permanent Class III or Class IV employee -

(i)who dies while in the service of the Corporation;