Rajasthan High Court - Jodhpur
Smt. Geeta And Ors vs United India Insurance Co. Ltd. And Ors on 27 May, 2019
Author: Dinesh Mehta
Bench: Dinesh Mehta
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Civil Misc. Appeal No. 773/2018 Smt. Geeta And Ors.
----Appellant Versus United India Insurance Co. Ltd. And Ors.
----Respondent
For Appellant(s) : Mr. Mahaveer Singh
For Respondent(s) :
JUSTICE DINESH MEHTA Order 27/05/2019 Counsel to file PF and notice alongwith extra sets for effecting service upon the respondents nos.1 to 3. Needful be done within 10 days.
(DINESH MEHTA),J 58-CPGoyal/-
(Downloaded on 28/06/2019 at 06:33:11 AM)Powered by TCPDF (www.tcpdf.org)