Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 12 in Punjab State Veterinary Council Rules, 1997 12. Rejection of nomination papers. [(Section 37 and Section 65(2)(b)]. - A nomination paper, if not received on or before the date appointed by the Returning Officer in that behalf, shall be rejected.
