Patna High Court - Orders
Promark Techsolutions Private Ltd. vs The State Of Bihar on 17 February, 2026
Author: A. Abhishek Reddy
Bench: A. Abhishek Reddy
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.2677 of 2024
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Promark Techsolutions Private Ltd.
... ... Petitioner/s
Versus
The State of Bihar and Ors.
... ... Respondent/s
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Appearance :
For the Petitioner/s : Mr. Harsh Kaushal, Advocate.
Ms. Annapurna Singh, Advocate.
Mr. Sachin Kumar, Advocate.
Mr. Amit Kumar, Advocate.
For the Respondent/s : Mr. Advocate General.
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CORAM: HONOURABLE MR. JUSTICE A. ABHISHEK REDDY
ORAL ORDER
9 17-02-2026Learned counsel appearing on behalf of the petitioner seeks time for filing interlocutory application bringing on record the subsequent events that have taken place.
2. Post the matter on 20.03.2026.
(A. Abhishek Reddy, J) shakir/-
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