Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 9] [Entire Act] Bengal Presidency - Section Section 4 in The Calcutta Police Act, 1866 4. Commissioner of Police The administration of the Police in the town of Calcutta shall be vested in an officer to be styled the Commissioner of Police for such town.
