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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Odisha - Subsection

Section 18(1) in The Orissa Veterinary Council Rules, 1997

(1)A ballot paper shall be rejected by the Returning Officer if :
(a)the outer envelope contains no declaration paper outside the ballot paper cover; and
(b)the declaration paper is not the one sent by the Returning Officer; or
(c)the declaration paper is not signed by the elector.