Section 41(2)(iii) in The Chhattisgarh Co-Operative Societies Act, 1960

[Cites 0, Cited by 0] [Section 41(2)] [Section 41] [Entire Act]

State of Chattisgarh - Subsection

Section 41(2)(iii) in The Chhattisgarh Co-Operative Societies Act, 1960

(iii)the State Government such land or any part thereof under the rules made under the Chhattisgarh Irrigation Act, 1931 (No. 3 of 1931), for supply of water from a canal to such land or any part thereof.

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State of Chattisgarh - Subsection

Section 41(2)(iii) in The Chhattisgarh Co-Operative Societies Act, 1960