Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Rajasthan - Subsection Section 9(3) in The Rajasthan Legal Aid Rules, 1984 (3)The Bureau shall tender legal aid as specified or referred to it by the High Court Legal Aid Committee or any legal aid committee through the High Court Legal Aid Committee.
