Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 7] [Section 115] [Entire Act] Union of India - Subsection Section 115(3) in The Trade Marks Act, 1999 (3)The offences under section 103 or section 104 or section 105 shall be cognizable.
