Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] Union of India - Section Section 1 in The Bihar And Uttar Pradesh (Alteration Of Boundaries) Act, 1968 1. Short title. This Act may be called the Bihar and Uttar Pradesh (Alteration of Boundaries) Act, 1968.
