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[Cites 0, Cited by 0] [Section 45(1)] [Section 45] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 45(1)(a) in Telecommunication (Broadcasting and Cable) Services Standards of Quality of Service and Consumer Protection (Addressable Systems) Regulations, 2017

(a)the previous operation of the repealed regulations or anything done or any action taken under the repealed regulations; or