Allahabad High Court
The Commissioner Of Income Tax, ... vs M/S Adarsh Travel Bus Service, ... on 22 July, 2010
Bench: Uma Nath Singh, Devendra Kumar Arora
Court No. - 2 Case :- INCOME TAX APPEAL No. - 93 of 2006 Petitioner :- The Commissioner Of Income Tax, Faizabad Respondent :- M/S Adarsh Travel Bus Service, Pratapgarh Petitioner Counsel :- D.D. Chopra Respondent Counsel :- J .N. Mathur Hon'ble Uma Nath Singh,J.
Hon'ble Devendra Kumar Arora J. Learned counsel for respondent states that she wants to prepare a compilation of the judgments. Hence, the matter is adjourned for two weeks. List after two weeks.
Order Date :- 22.7.2010 Ashwini/ML