Section 16(1)(b) in The Karnataka Rajya Dr. Gangubai Hangal Sangeetha Mattu Pradarshaka Kalegala Vishwavidyalaya Act, 2009

[Cites 0, Cited by 0] [Section 16(1)] [Section 16] [Entire Act]

(b)An appeal shall lie to the Vice-Chancellor against any order of the Registrar imposing any of the penalty specified in clause (a).

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