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Patna High Court - Orders

Ajay Kumar Das vs The Union Of India & Ors on 19 January, 2012

        Patna High Court CWJC No.7822 of 2010 (5) dt.19-01-2012




                        IN THE HIGH COURT OF JUDICATURE AT PATNA
                                   Civil Writ Jurisdiction Case No.7822 of 2010
                    ======================================================
                    Ajay Kumar Das
                                                                         .... .... Petitioner/s
                                                      Versus
                    The Union Of India & Ors
                                                                        .... .... Respondent/s
                    ======================================================
                    Appearance :
                    For the Petitioner/s    : Mr. Bishnu Kant Dubey
                                                 Mr. Panchu Ram

                    For the Respondent/s        :
                                         Mr. Raghib Ahsan (Asst.Sg)
                                         Mr. R.S.Pradhan
                                         Mr. R.S.Pradhan
                    ======================================================
                    CORAM: HONOURABLE MR. JUSTICE SAMARENDRA
                    PRATAP SINGH

                    ORAL ORDER
                    (Per: HONOURABLE MR. JUSTICE SAMARENDRA PRATAP
                    SINGH)


5    19-01-2012

As prayed for by learned counsel for the respondent with consent of learned counsel for the petitioner, put up this case after three weeks retaining its position.

(Samarendra Pratap Singh, J) Uday Shankar Prasad/-