Patna High Court - Orders
Ajay Kumar Das vs The Union Of India & Ors on 19 January, 2012
Patna High Court CWJC No.7822 of 2010 (5) dt.19-01-2012
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.7822 of 2010
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Ajay Kumar Das
.... .... Petitioner/s
Versus
The Union Of India & Ors
.... .... Respondent/s
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Appearance :
For the Petitioner/s : Mr. Bishnu Kant Dubey
Mr. Panchu Ram
For the Respondent/s :
Mr. Raghib Ahsan (Asst.Sg)
Mr. R.S.Pradhan
Mr. R.S.Pradhan
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CORAM: HONOURABLE MR. JUSTICE SAMARENDRA
PRATAP SINGH
ORAL ORDER
(Per: HONOURABLE MR. JUSTICE SAMARENDRA PRATAP
SINGH)
5 19-01-2012As prayed for by learned counsel for the respondent with consent of learned counsel for the petitioner, put up this case after three weeks retaining its position.
(Samarendra Pratap Singh, J) Uday Shankar Prasad/-