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[Cites 0, Cited by 0] [Section 19(1)] [Section 19] [Entire Act]

State of Manipur - Subsection

Section 19(1)(b) in The Manipur University Act, 1980

(b)the conduct of examinations, including the terms of office and appointment of examiners, the conditions of residence of students and their general discipline, and the qualifying attendance required in the various courses ;