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[Cites 0, Cited by 0] [Section 204] [Entire Act]

State of West Bengal - Subsection

Section 204(3) in West Bengal Municipal Corporation Act, 2006

(3)The regulations as aforesaid shall provide for inspection of premises by the Commissioner to ascertain compliance with the provisions of sub-section (1), and testing of any water-fittings used in connection with the supply of water by the Corporation.F. Water meter