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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(xxi) in Tamil Nadu District Municipalities Building Rules, 1972

(xxi)[ "solar assisted water heating system" means a device to heat water using solar energy as heat source; [Added by G.O. Ms. No. 112, Municipal Administration and Water Supply Department (MA-I), dated the 16th August 2002, published in Tamil Nadu Government Gazette, Part III, Section 1(a), dated the 11th September 2002.]