Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Odisha - Subsection Section 2(l) in The Orissa Saw Mills and Saw Pits (Control) Act, 1991 (l)wood includes trees when they have fallen or have been felled, and all woods of any specific whether cut, converted fashioned, sawn or hollowed out for any purpose or not ; and
