Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Allahabad High Court

Ram Sharan Maurya And 276 Ors. vs State Of U.P. Thru Special Secy. Basic ... on 17 January, 2019

Author: Rajesh Singh Chauhan

Bench: Rajesh Singh Chauhan





HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 1389 of 2019
 
Petitioner :- Ram Sharan Maurya And 276 Ors.
 
Respondent :- State Of U.P. Thru Special Secy. Basic Shiksha Lucknow & Ors
 
Counsel for Petitioner :- Lalta Prasad Misra,Avdhesh Shukla
 
Counsel for Respondent :- C.S.C.,Ajay Kumar,Manoj Kr. Awasthi
 

 
Hon'ble Rajesh Singh Chauhan,J.
 

List and connect with Writ Petition No.1188 (S/S) of 2019.

For orders, see my order of date, passed on leading Writ Petition No.1188 (S/S) of 2019.

Order Date :- 17.1.2019 Suresh/ [Rajesh Singh Chauhan,J.]