Allahabad High Court
Ram Sharan Maurya And 276 Ors. vs State Of U.P. Thru Special Secy. Basic ... on 17 January, 2019
Author: Rajesh Singh Chauhan
Bench: Rajesh Singh Chauhan
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 23 Case :- SERVICE SINGLE No. - 1389 of 2019 Petitioner :- Ram Sharan Maurya And 276 Ors. Respondent :- State Of U.P. Thru Special Secy. Basic Shiksha Lucknow & Ors Counsel for Petitioner :- Lalta Prasad Misra,Avdhesh Shukla Counsel for Respondent :- C.S.C.,Ajay Kumar,Manoj Kr. Awasthi Hon'ble Rajesh Singh Chauhan,J.
List and connect with Writ Petition No.1188 (S/S) of 2019.
For orders, see my order of date, passed on leading Writ Petition No.1188 (S/S) of 2019.
Order Date :- 17.1.2019 Suresh/ [Rajesh Singh Chauhan,J.]