Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(2) in The Merchant Shipping (Registration of Indian Fishing Boats) Rules, 1988

(2)The registrar of the port of the registry shall, if he is satisfied that the proposed transfer is unobjectionable, transmit the particulars of the Indian Fishing boat and the encumbrances, if any thereon to the registrar of the intended port of registry.