Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7D] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 7D(2) in Securities and Exchange Board of India (Prohibition of Insider Trading) Regulations, 2015

(2)In case of more than one Informant jointly providing the Original Information, the Reward, as specified in the intimation under sub-regulation (1), shall be divided equally amongst the total number of Informants.