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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Odisha - Subsection

Section 16(4) in The Orissa Agricultural Credit Operations and Miscellaneous Provisions (Banks) Rules, 1976

(4)Where the Sub-Registrar is satisfied that the document referred to in Sub-rule (1) has not been made in the prescribed form, he shall verify and return the copy to the Bank with an endorsement to that effect.