Jammu & Kashmir High Court - Srinagar Bench
Deep Kumar And Others vs Union Of India And Another on 27 September, 2018
Bench: Chief Justice, Alok Aradhe
Serial no.19
Regular List
HIGH COURT OF JAMMU AND KASHMIR
AT SRINAGAR
LPASW No.162/2017
Date of order: 27.09.2018
Deep Kumar and others. v. Union of India & anr.
Coram:
HON'BLE THE CHIEF JUSTICE.
HON'BLE MR JUSTICE ALOK ARADHE, JUDGE.
Appearance:
For the appellant(s) : None.
For the respondent(s) : Mr T. M. Shamsi, ASGI.
i) Whether approved for reporting in Yes/No Law journals etc.:
ii) Whether approved for publication in press: Yes/No None appears for the appellants when this matter was called out. In the interests of justice, list again on 29th November, 2018.
(ALOK ARADHE) (GITA MITTAL) JUDGE CHIEF JUSTICE Srinagar 27.09.2018 Abdul Qayoom, PS