Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 164] [Entire Act] State of West Bengal - Subsection Section 164(1) in The Howrah Improvement Act, 1956 (1)The Superintendent of Police, Howarh, and his subordinates shall co-operate with the Chairman for carrying into effect and enforcing the provisions of this Act.
