Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 21(2)] [Section 21] [Entire Act]

State of Telangana - Subsection

Section 21(2)(ii) in Telangana Panchayat Raj Act, 2018

(ii)any lease, sale or purchase of immovable property or any agreement for the same; or