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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(1) in The Punjab Bhudan Yagna Act, 1955

(1)to the State of Haryana, any reference therein to any expression mentioned in column (1) of the Table below shall be construed as a reference to the corresponding expression mentioned in column (2) of the said table.
1 2
State Government The Government of the State of Haryana
Punjab Bhudan Yagna Board Haryana Bhudan Yagna Board
Gazette Official Gazette of the Government of Haryana