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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Haryana - Subsection

Section 2(2) in Haryana Minor Mineral Concession, Stocking, Transportation of Minerals and Prevention of Illegal Mining Rules, 2012

(2)All other words and expressions used in these rules, but not defined herein, shall have the same meaning respectively as assigned to them in the Mines and Mineral (Development and Regulation) Act, 1957 (67 of 1957).