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[Cites 0, Cited by 0] [Section 105] [Entire Act]

State of West Bengal - Subsection

Section 105(3) in The West Bengal Panchayat Act, 1973

(3)One-fourth of the total number of members shall form a quorum for a meeting of a Panchayat Samiti:Provided that no quorum shall be necessary for an adjourned meeting.