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[Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act]

State of Bihar - Subsection

Section 8(2)(G) in Bihar Finance Act, 2015

(G)a commission agent, broker, factor, a del-credere agent, an auctioneer or any other mercantile agent, by whatever name called, who carries on the business of buying, selling, supplying or distributing goods on behalf of the principal.