Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 18 in Jaunsar-Bawar Zamindari Abolition and Land Reforms (Chapter III) Rules, 1961

18. Section 43 (1).

- The books containing vouchers in J. B. Form 10 shall be kept in the personal custody of the Compensation Officer who shall before commencing use of a voucher book, send intimation of the same to the Treasury/Sub-Treasury Officer, as the case may be, in Z.A. Form 41-B of the U.P. Zamindari Abolition and Land Reforms Rules, 1952.