Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 10 in The Family Courts (Orissa) Rules, 1990 10. Interviews. - The Counsellor in the discharge of his duties shall be entitled to interview relatives, friends, acquaintances of parties or any of them.
