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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Maharashtra - Subsection

Section 4(1)(xiii) in The Maharashtra Animal and Fishery Sciences University Act, 1998

(xiii)to liaise and establish vital linkages with the concerned Departments of Animal Husbandry, Dairy Development and Fisheries Development of the State and Union and national and international research institutes specialised in the field of Animal and Fishery Sciences with a view to keep abreast of the latest technology.