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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(2)(a) in The Rajasthan Zamindari and Biswedari Abolition Act, 1959

(a)such estate shall stand transferred to, and vest in, the State Government free from all encumbrances;