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Allahabad High Court

Vishwanath Prasad Ashok Kumar Sarraf vs Commissioner Of Income Tax & Another on 29 January, 2010

Bench: Rajes Kumar, Subhash Chandra Nigam

Court No. - 37

Case :- WRIT TAX No. - 51 of 2004

Petitioner :- Vishwanath Prasad Ashok Kumar Sarraf
Respondent :- Commissioner Of Income Tax & Another
Petitioner Counsel :- S.K. Garg
Respondent Counsel :- A.N. Mahajan, S.C.,Ashok Khare,Bharat Ji
Agarwal,D. Awasthi,Govind Krishna,S. Chopra

Hon'ble Rajes Kumar,J.

Hon'ble Subhash Chandra Nigam,J. From perusal of the order sheet, it appears that on several occasions, the case has been adjourned at the instance of Shri S.K. Garg, Advocate. List this case in the next cause list peremptorily. Order Date :- 29.1.2010 MK/