Allahabad High Court
Vishwanath Prasad Ashok Kumar Sarraf vs Commissioner Of Income Tax & Another on 29 January, 2010
Bench: Rajes Kumar, Subhash Chandra Nigam
Court No. - 37 Case :- WRIT TAX No. - 51 of 2004 Petitioner :- Vishwanath Prasad Ashok Kumar Sarraf Respondent :- Commissioner Of Income Tax & Another Petitioner Counsel :- S.K. Garg Respondent Counsel :- A.N. Mahajan, S.C.,Ashok Khare,Bharat Ji Agarwal,D. Awasthi,Govind Krishna,S. Chopra Hon'ble Rajes Kumar,J.
Hon'ble Subhash Chandra Nigam,J. From perusal of the order sheet, it appears that on several occasions, the case has been adjourned at the instance of Shri S.K. Garg, Advocate. List this case in the next cause list peremptorily. Order Date :- 29.1.2010 MK/