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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(1)(d) in U.P. Clinical Establishments (Registration and Regulation) Rules, 2016

(d)One representative each to be elected by the executive committee of-
(i)State Medical Council of India
(ii)State Dental Council of India
(iii)State Nursing Council of India
(iv)State Pharmacy Council of India