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[Cites 0, Cited by 0] [Section 19(1)] [Section 19] [Entire Act]

State of Gujarat - Subsection

Section 19(1)(c) in The Maharaja Krishnakumarsinhji Bhavnagar University Act, 1978

(c)to sanction the transfer of any amount within a budget grant from one minor head to another, or from a subordinate head under one minor head to a subordinate head under another minor head; and to sanction the transfer of any amount within a minor head from one subordinate head to another, or from one primary unit to another;